Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] Bengal Presidency - Subsection Section 9(2) in Bengal General Clauses Act, 1899 (2)This section applies also to all Bengal Acts made between the first day of June, 1867, and the commencement of this Act.
