Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 75(2)] [Section 75] [Entire Act]

State of Uttar Pradesh - Subsection

Section 75(2)(b) in The United Provinces Private Forests Act, 1948

(b)the granting of licences to the inhabitants of towns and villages in the vicinity of vested forests to take trees, timber or other forest produce for their own use, and the production and return of such licences by such persons;