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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(2)(iv) in Rajasthan Public Procurement Rules, 2012

(iv)the criteria and procedures to be used for ascertaining the qualifications of bidders or contractors and any documentary evidence or other information that must be presented by bidders or contractors to demonstrate their qualifications.