Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(xx) in M.P. Minor Mineral Rules, 1996

(xx)"Member of Other Backward Classes" means a person belonging to other backward classes as notified by the State Government from time to time;