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Income Tax Appellate Tribunal - Pune

Beby Bharat Jadhav,, Pune vs Income-Tax Officer, Ward - 9(2),, Pune on 3 March, 2021

             आयकर अपील य अ धकरण "ए"  यायपीठ पण
                                             ु े म  ।
     IN THE INCOME TAX APPELLATE TRIBUNAL "A" BENCH, PUNE


                          (Through Virtual Court)

                 BEFORE SHRI INTURI RAMA RAO, AM
                AND SHRI S. S. VISWANETHRA RAVI, JM

                 आयकर अपील सं. / ITA No.2258/PUN/2017
                   नधा रण वष  / Assessment Year : 2012-13

Beby Bharat Jadhav,                              ......अपीलाथ  / Appellant
Jadhavwadi Near Kalubai Mandir,
Chikali, Haveli, Pune - 412114.

PAN : AOHPJ2329E.

                                  बनाम / V/s.

The Income Tax Officer,
Ward - 9(2), Pune.                              ...... यथ  / Respondent

                 आयकर अपील सं. / ITA No.2259/PUN/2017
                   नधा रण वष  / Assessment Year : 2012-13

Shivaji Bharat Jadhav,                               ......अपीलाथ  / Appellant
Jadhavwadi Near Kalubai Mandir,
Chikali, Haveli, Pune - 412114.

PAN : AIWPJ3192N.

                                  बनाम / V/s.

The Income Tax Officer,
Ward - 9(2), Pune.                              ...... यथ  / Respondent


                 आयकर अपील सं. / ITA No.2260/PUN/2017
                   नधा रण वष  / Assessment Year : 2012-13

Bharat Baburao Jadhav,                               ......अपीलाथ  / Appellant
Jadhavwadi Near Kalubai Mandir,
Chikali, Haveli, Pune - 412114.

PAN : AINPJ9233B.

                                  बनाम / V/s.

The Income Tax Officer,
Ward - 9(2), Pune.                              ...... यथ  / Respondent


           Assessee by        :      Shri Sachin Jaiswal.
           Revenue by         :      Shri S.P. Walimbe.
                                          2




      सुनवाई क  तारीख / Date of Hearing              : 03.03.2021
      घोषणा क  तारीख / Date of Pronouncement         : 03.03.2021


                                आदे श / ORDER


The appeals filed by the assesses, who are related to each other, are directed against the separate orders passed by the Commissioner of Income Tax (Appeals) - 13, Pune for the assessment year 2012-13.

2. Before us, the appellants filed letters dated 02.03.2021 seeking permission to withdraw the appeals on the ground that the issue involved in these appeals stand settled under the Vivad Se Vishwas Scheme, 2020. The appellants also filed copies of Form No.3 issued by the Commissioner of Income Tax, Pune - 3.

3. On the other hand, the ld. Department Representative had expressed no objection to permit the withdrawal of appeals.

4. In the circumstances, we hereby grant permission to the appellant to withdraw the appeals. Accordingly, the appeals stand dismissed as withdrawn.

5. In the result, the appeals filed by the assessees are dismissed as withdrawn.

Order pronounced in the open Court on 3rd day of March, 2021.

                 Sd/-                                          Sd/-
  (S. S. VISWANETHRA RAVI)                           (INTURI RAMA RAO)
 याियक सद य/JUDICIAL
          य           MEMBER                 लेखा सद य/ACCOUNTANT
                                                     य             MEMBER



पुणे / Pune; दनांक / Dated : 3rd March, 2021. Yamini 3 आदेश क ितिलिप अ ेिषत / Copy of the Order forwarded to :

1. अपीलाथ / The Appellant.
2. यथ / The Respondent.
3. The CIT(Appeals)-13, Pune.
4. The Pr.CIT-5, Pune.
5. िवभागीय ितिनिध, आयकर अपीलीय अिधकरण, "ए" ब च, / DR, ITAT, "A" Bench, Pune.

गाड फ़ाइल / Guard File.

पुणे

6. आदेशानुसार / BY ORDER, // True Copy // Senior Private Secretary आयकर अपीलीय अिधकरण, पुणे / ITAT, Pune.