Delhi High Court - Orders
Pawan Industries vs Union Of India & Ors on 3 December, 2020
Author: Navin Chawla
Bench: Navin Chawla
$~11, 14 to 34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8834/2020 & CM No.28395/2020
PAWAN INDUSTRIES ..... Petitioner
Through Mr.R.K.Sanghi, Mr.Satyendra
Kumar, Mr.Ishan Sanghi, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Ms.Amrita Prakash, CGSC, UOI.
Ms.Sonia A. Menon, Adv. for R-3.
Mr.Jatin Bhatt, Adv. for FSSAI
alongwith Mr.Raj Singh (Head Legal)
(14) W.P.(C) 7217/2020 & CM No.24381/2020
B R OIL INDUSTRIES PVT LTD ..... Petitioner
Through Mr.R.K.Sanghi, Mr.Satyendra
Kumar, Mr.Ishan Sanghi, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through Mr. Sanjay Jain, ASG with Ms.Shiva
Lakshmi, CGSC, Mr.Siddharth Singh,
Adv. for UOI.
Mr.Jatin Bhatt, Adv. for FSSAI
alongwith Mr.Raj Singh (Head Legal)
(15) W.P.(C) 7328/2020 & CM No.24640/2020
KANCHAN OIL INDUSTRIES LTD ..... Petitioner
Through Mr.R.K.Sanghi, Mr.Satyendra
Kumar,Mr.Ishan Sanghi, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through Mr.Vishal Mittal, SPC.
Mr.Jatin Bhatt, Adv. for FSSAI
alongwith Mr.Raj Singh (Head Legal)
(16) W.P.(C) 7330/2020 & CM No.24643/2020
KHANDELWAL EDIBLE OILS LIMITED ..... Petitioner
Through Mr.Himanshu Gupta, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr. Sanjay Jain, ASG with Ms.Shiva
Lakshmi, CGSC, Mr.Siddharth Singh,
Adv. for UOI.
Mr.Jatin Bhatt, Adv. for FSSAI
alongwith Mr.Raj Singh (Head Legal)
(17) W.P.(C) 7336/2020 & CM No.24654/2020
DATA OILS ..... Petitioner
Through Mr.R.K.Sanghi, Mr.Satyendra
Kumar,Mr.Ishan Sanghi, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through Mr. Abhay Prakash Sahay CGSC,
Mr. Syed Husain Adil Taqvi, GP,
Ms. Mannu Singh Adv.
Mr.Jatin Bhatt, Adv. for FSSAI
alongwith Mr.Raj Singh (Head Legal)
(18) W.P.(C) 7456/2020 & CM No.24898/2020
SHAKTI INDUSTRIES ..... Petitioner
Through Mr.R.K.Sanghi, Mr.Satyendra
Kumar,Mr.Ishan Sanghi, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through Mr. Sanjay Jain, ASG with Ms.Shiva
Lakshmi, CGSC, Mr.Siddharth Singh,
Adv. for UOI.
Mr.Jatin Bhatt, Adv. for FSSAI
alongwith Mr.Raj Singh (Head Legal)
(19) W.P.(C) 7466/2020 & CM No.24915/2020
RT INDUSTRIES ..... Petitioner
Through Mr.R.K.Sanghi, Mr.Satyendra
Kumar,Mr.Ishan Sanghi, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through Mr.Vivek Goyal, CGSC for UOI.
Mr.Jatin Bhatt, Adv. for FSSAI
alongwith Mr.Raj Singh (Head Legal)
(20) W.P.(C) 7467/2020 & CM No.24917/2020
SHREE KRISHNA EDIBLE OILS ..... Petitioner
Through Mr.R.K.Sanghi, Mr.Satyendra
Kumar,Mr.Ishan Sanghi, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through Mr. Sanjay Jain, ASG with Ms.Shiva
Lakshmi, CGSC, Mr.Siddharth Singh,
Adv. for UOI.
Mr.Jatin Bhatt, Adv. for FSSAI
alongwith Mr.Raj Singh (Head Legal)
(21) W.P.(C) 7472/2020 & CM No.24933/2020
VIJAY SOLVEX LTD ..... Petitioner
Through Mr.R.K.Sanghi, Mr.Satyendra
Kumar,Mr.Ishan Sanghi, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through Mr.Vivek Goyal, CGSC for UOI.
Mr.Jatin Bhatt, Adv. for FSSAI
alongwith Mr.Raj Singh (Head Legal)
(22) W.P.(C) 7477/2020 & CM No.24956/2020
LAXMI OIL AND DALL MILL ..... Petitioner
Through Mr.R.K.Sanghi, Mr.Satyendra
Kumar,Mr.Ishan Sanghi, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through Mr.Vivek Goyal, CGSC for UOI.
Mr.Jatin Bhatt, Adv. for FSSAI
alongwith Mr.Raj Singh (Head Legal)
(23) W.P.(C) 7490/2020 & CM No.24991/2020
RS INDUSTRIES ..... Petitioner
Through Mr.R.K.Sanghi, Mr.Satyendra
Kumar, Mr.Ishan Sanghi, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through Mr. Sanjeev Sabharwal, SPC for UOI.
Mr.Jatin Bhatt, Adv. for FSSAI
alongwith Mr.Raj Singh (Head Legal)
(24) W.P.(C) 7496/2020 & CM No.25006/2020
DEEPAK VEGPRO PVT LTD ..... Petitioner
Through Mr.R.K.Sanghi, Mr.Satyendra
Kumar, Mr.Ishan Sanghi, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through Mr. Sanjeev Sabharwal, SPC for UOI.
Mr.Jatin Bhatt, Adv. for FSSAI
alongwith Mr.Raj Singh (Head Legal)
(25) W.P.(C) 7498/2020 & CM No.25014/2020
SHREE TRADERS ..... Petitioner
Through Mr.R.K.Sanghi, Mr.Satyendra
Kumar,Mr.Ishan Sanghi, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through Mr.Vikas Mahajan, CGSC,
Mr.Sanjeev Sabharwal, SPC for UOI.
Mr.Jatin Bhatt, Adv. for FSSAI
alongwith Mr.Raj Singh (Head Legal)
(26) W.P.(C) 7574/2020 & CM No.25188/2020
VINAYAK OIL AND FATS PVT LTD ..... Petitioner
Through Mr.R.K.Sanghi, Mr.Satyendra
Kumar,Mr.Ishan Sanghi, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr. Sanjay Jain, ASG with Ms.Shiva
Lakshmi, CGSC, Mr.Siddharth Singh,
Adv. for UOI.
Mr.Jatin Bhatt, Adv. for FSSAI
alongwith Mr.Raj Singh (Head Legal)
(27) W.P.(C) 7581/2020 & CM No.25197/2020
GARG EDIBLE OILS ..... Petitioner
Through Mr.R.K.Sanghi, Mr.Satyendra
Kumar,Mr.Ishan Sanghi, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr. Sanjay Jain, ASG with Ms.Shiva
Lakshmi, CGSC, Mr.Siddharth Singh,
Adv. for UOI.
Mr.Jatin Bhatt, Adv. for FSSAI
alongwith Mr.Raj Singh (Head Legal)
(28) W.P.(C) 7632/2020 & CM No.25250/2020
S.G. EDIBLE OILS INDIA PRIVATE LIMITED & ORS.
..... Petitioners
Through Mr.Himanshu Gupta, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr. Sanjay Jain, ASG with Ms.Shiva
Lakshmi, CGSC, Mr.Siddharth Singh,
Adv. for UOI.
Mr.Jatin Bhatt, Adv. for FSSAI
alongwith Mr.Raj Singh (Head Legal)
(29) W.P.(C) 7730/2020 & CM No.25503/2020
PROFICIENT FOOD PRODUCTS LIMITED ..... Petitioner
Through Mr.R.K.Sanghi, Mr.Satyendra
Kumar,Mr.Ishan Sanghi, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Rakesh Kumar, CGSC for UOI.
Mr.Jatin Bhatt, Adv. for FSSAI
alongwith Mr.Raj Singh (Head Legal)
(30) W.P.(C) 7796/2020 & CM No.25661/2020
PK AGRI LINK PVT LTD ..... Petitioner
Through Mr.R.K.Sanghi, Mr.Satyendra
Kumar,Mr.Ishan Sanghi, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Dev P Bharadwaj,CGSC with
Ms.Anubha Bhardwaj, Adv. for R-1
& R-3.
Mr.Jatin Bhatt, Adv. for FSSAI
alongwith Mr.Raj Singh (Head Legal)
(31) W.P.(C) 7799/2020 & CM No.25673/2020, 27175/2020
ADANI WILMAR LTD ..... Petitioner
Through Mr.R.K.Sanghi, Mr.Satyendra
Kumar,Mr.Ishan Sanghi, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Anil Soni, CGSC with
Mr.Himanshu Pathak GP, Mr.Devesh
Dubey, Adv. for R-1 & R-3.
Mr.Jatin Bhatt, Adv. for FSSAI
alongwith Mr.Raj Singh (Head Legal)
(32) W.P.(C) 7920/2020 & CM No.25908/2020
MS SHREE G R G OIL MILLS ..... Petitioner
Through Mr. Rama Shankar, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr. Sanjay Jain, ASG with Ms.Shiva
Lakshmi, CGSC, Mr.Siddharth Singh,
Adv. for UOI.
Mr.Jatin Bhatt, Adv. for FSSAI
alongwith Mr.Raj Singh (Head Legal)
(33) W.P.(C) 8204/2020 & CM No.26605/2020
MS GOEL INDUSTRIES ..... Petitioner
Through Mr. Rama Shankar, Adv.
versus
UNION OF INDIA & ANR. ..... Respondents
Through Mr.Gaurang Kanth, CGSC with
Ms.Biji Rajesh, Adv. for UOI.
Mr.Jatin Bhatt, Adv. for FSSAI
alongwith Mr.Raj Singh (Head Legal)
(34) W.P.(C) 9168/2020 & CM No.29658/2020
BABULAL EDIBLE OILS PRIVATE LIMITED ..... Petitioner
Through Mr.Shiv Mangal Sharma, Mr.Saurabh
Rajpal, Mr.Kartikey Bhatt, Ms.Sara
Chanda, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through Mr.Vivek Goyal, CGSC for UOI.
Mr.Jatin Bhatt, Adv. for FSSAI
alongwith Mr.Raj Singh (Head Legal)
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 03.12.2020 This hearing has been held by video conferencing. The learned counsels for the respondent(s) submit that by the Notification dated 10.11.2020, the Food Safety and Standards Authority of India has initiated the consultation process under Section 92 of the Food Safety and Standards Act, 2006. They further submit, on instructions, that the Impugned Notification/Direction dated 23.09.2020 has been withdrawn by the Food Safety and Standards Authority of India. All consequent orders issued thereon be also treated as withdrawn.
In view of the above, the petitions stand satisfied and are disposed of recording the above statement.
NAVIN CHAWLA, J DECEMBER 3, 2020/dy/Arya