State Consumer Disputes Redressal Commission
Kumari Madhuri Bhanudas Waingade vs Sailaxmi Nagari Sahakari Pat Santha ... on 19 June, 2012
Daily Order
BEFORE THE
HON'BLE STATE CONSUMER DISPUTES REDRESSAL
COMMISSION, MAHARASHTRA, MUMBAI
First Appeal
No. A/11/348
(Arisen out
of Order Dated 22/02/2011 in Case No. 1892/2009 of District Sangli)
KUMARI MADHURI BHANUDAS WAINGADE
[AFTER MARRIAGE - MRS. MADHURI MAHESH MAGDUM]
R/OF:- B-3, S. F. 1 VRUNDAVAN GARDEN
VANKHANDE ESTATE
FONDA GOA
THROUGH POWER OF ATTORNEY HOLDER
SHRI BHANUDAS NARAYAN WAINGADE
R/OF:- B -2 MITHILA NAGAR
BEHIND ST STAND
NEAR PATRAKAR NAGAR
SANGLI
...........Appellant(s)
Versus
1.SAILAXMI NAGARI SAHAKARI PAT SANTHA MARYADIT, SANGLI PRITI APARTMENT GALA NO.10 NEAR MALI CHITRA MANDIR GUL MOHOR COLONY SANGLI
2. SHRI JAGANNATH GOVINDRAO JADHAV R/OF:- DHAWALE TALIM NEAR SENA MANDIR GAONBHAG, SANGLI
3. SHRI VITTAL VISHWANATH PATIL R/OF:- NEAR BRAMHAN NAGARI PAT SANTHA CITO HIGH SCHOOL ROAD GAONBHAG SANGLI
4. SHRI SHAMRAO INDER BONDRE AT POST HARIPUR, SANGLI
5. SHRI DILIP S. KOTIBHASKAR NEAR BANK OF INDIA MARUTI CHOWK SANGLI
6. SHRI SANJAY SHIVAJI KOLI R/OF:- KOTNIS MANDIR ST STAND ROAD GAONBHAG SANGLI
7. DR SURESH LIMBRAJ JADHAV MADHABNAGAR ROAD KALANAGAR SANGLI
8. SHRI KEDAR PRABHAKAR ATHAWALE NEAR DATAR DAWAKHANA GAONBHAG SANGLI
9. SHRI RAMESH SURESH KHILARE GANESH NAGAR SANGLI
10. SHRI DATTATRAY MURLIDHAR OTARI R/OF:- DHAWALE TALIM NEAR SENA MANDIR GAONBHAG, SANGLI
11. SHRI MANSING TUKARAM SAKATE R/OF:- SANJAY NAGAR NEAR KHERADKAR PETROL PUMP SANGLI
12. SOU. LATA ANAND KHANDAGALE NEAR ANKALI POLICE CHOWKY NEAR OTARI KADA GAONBHAG SANGLI
13. SOU. ANJALI ANIL PAWAR NEAR G K PETROL PUMP SANGLIWADI
14. SOU. SUREKHA RAMCHANDRA YEDAGE BEHIND DR. PATANGRAO KADAM MAHAVIDYALAYA SANGLIWADI ...........Respondent(s) BEFORE:
Hon'ble Mr.Justice S.B.Mhase PRESIDENT Hon'ble Mr. S.R. Khanzode Judicial Member Hon'ble Mr. Narendra Kawde MEMBER PRESENT:
Adv. Haribhau Deshinge for the Appellants Adv. Nagesh Y. Chavan for the Respondents Nos.2, 3, 6, 8, 10, 11, 13 and 14 ORAL ORDER Per - Hon'ble Mr. Justice S. B. Mhase, President Adv. Haribhau Deshinge is present on behalf of the Appellant. Adv. Nagesh Y. Chavan is present on behalf of the Respondents Nos.2, 3, 6, 8, 10, 11, 13 and 14. Inspite of earlier orders of this Commission, no steps have been taken by the Appellants for issuance of notices after admission to the other Respondents through State Commission by RPAD. Similarly, no service affidavit in terms of Section 28-A of the Consumer Protection Act, 1986 is filed by the Appellant in compliance with the earlier order dated 20/3/2012 passed by this Commission. Hence, the appeal stands dismissed for non-compliance of the orders passed by this Commission.
Pronounced and dictated on 19th June, 2012 [Hon'ble Mr.Justice S.B.Mhase] PRESIDENT [Hon'ble Mr. S.R. Khanzode] Judicial Member [Hon'ble Mr. Narendra Kawde] MEMBER KVS