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[Cites 0, Cited by 0] [Section 164] [Entire Act]

State of Rajasthan - Subsection

Section 164(1) in Rajasthan Panchayati Raj Rules, 1996

(1)Any Panchayati Raj Institution may let out their buildings to government offices, bank, post office etc., on rent not less than the rates assessed by the competent officer of Public Works Department.