Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 49(2)] [Section 49] [Entire Act]

State of Tripura - Subsection

Section 49(2)(a) in Tripura Town and Country Planning Act, 1975

(a)if the document so addressed is sent or delivered in accordance with Cl. (c) of sub-section (1); or