Delhi High Court - Orders
Sunil Wahal vs National Financial Reporting ... on 26 February, 2026
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 15030/2025 & CM APPLs. 61909-10/2025
SUNIL WAHAL .....Petitioner
Through: Mr. Arjun Syal and Mr. Shreyan Das,
Mr. I. Prabhakaran. M, Advs.
versus
NATIONAL FINANCIAL REPORTING AUTHORITY NFRA &
ANR. .....Respondents
Through: Mr.Zoheb Hossain, Spl. Counsel with
Mr.Satyam and Mr.Pranjal Tripathi,
Advs. for NFRA.
Mr.Jagdish Chandra, CGSC with
Ms.Maanya Saxena, Adv for R-2.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TEJAS KARIA
ORDER
% 26.02.2026 List on 11.05.2026.
DEVENDRA KUMAR UPADHYAYA, CJ TEJAS KARIA, J FEBRUARY 26, 2026 "shailndra"
This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/03/2026 at 20:34:52