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[Cites 0, Cited by 0] [Section 75(2)] [Section 75] [Entire Act]

State of Haryana - Subsection

Section 75(2)(a) in Haryana Co-operative Societies Act, 1984

(a)the society has previously authorised the exercise of the power conferred by sub section (1), after hearing and deciding the objections, if any, of the mortgagor or any other person having any interest in the mortgaged property;