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[Cites 0, Cited by 0] [Section 80(1)] [Section 80] [Entire Act]

State of Uttar Pradesh - Subsection

Section 80(1)(a) in The Greater Noida Industrial Development Area Building Regulations, 1992

(a)Building shall be so planned, designed and constructed as to ensure fire safety and this shall be done in accordance with Part IV Tire Protection' of the National Building Code of India, 1970 corrected up to date.