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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(1)(iii) in Rajasthan Conditions of Detention (Foreigners Act) Order, 1966

(iii)shall obey the orders of the Superintendent issued from time to time for the comfort, safely and health, or for his discipline, orderly conduct and control of detenus,