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[Cites 1, Cited by 1]

Punjab-Haryana High Court

Chairperson Punjab State Social ... vs Madhu Bala And Others on 10 May, 2018

Author: Ajay Kumar Mittal

Bench: Ajay Kumar Mittal

IN THE HIGH COURT OF PUNJAB & HARYANA, CHANDIGARH

                                           LPA No. 193 of 2018(O&M) in
                                           CWP No. 9607 of 2016
                                           Date of decision : May 10, 2018


The Chairperson, Punjab State Social Welfare Board and another


                                                     ....... Appellants
                                    Versus

Madhu Bala and others

                                                     ........ Respondents

CORAM: HON'BLE MR. JUSTICE AJAY KUMAR MITTAL
       ACTING CHIEF JUSTICE

             HON'BLE MR. JUSTICE TEJINDER SINGH DHINDSA

Present:-          Mr. K. S. Dadwal, Advocate
                   for the appellants.

                            ***

AJAY KUMAR MITTAL, ACJ (oral).

For orders see LPA No. 129 of 2018 (The Chairperson, Punjab State Social Welfare Board and another Vs. Shakuntla Devi and others) of the even date.

(AJAY KUMAR MITTAL) ACTING CHIEF JUSTICE (TEJINDER SINGH DHINDSA JUDGE May 10, 2018 archana Whether speaking/reasoned Yes/No Whether Reportable Yes/No 1 of 1 ::: Downloaded on - 20-05-2018 09:17:59 :::