Punjab-Haryana High Court
Chairperson Punjab State Social ... vs Madhu Bala And Others on 10 May, 2018
Author: Ajay Kumar Mittal
Bench: Ajay Kumar Mittal
IN THE HIGH COURT OF PUNJAB & HARYANA, CHANDIGARH
LPA No. 193 of 2018(O&M) in
CWP No. 9607 of 2016
Date of decision : May 10, 2018
The Chairperson, Punjab State Social Welfare Board and another
....... Appellants
Versus
Madhu Bala and others
........ Respondents
CORAM: HON'BLE MR. JUSTICE AJAY KUMAR MITTAL
ACTING CHIEF JUSTICE
HON'BLE MR. JUSTICE TEJINDER SINGH DHINDSA
Present:- Mr. K. S. Dadwal, Advocate
for the appellants.
***
AJAY KUMAR MITTAL, ACJ (oral).
For orders see LPA No. 129 of 2018 (The Chairperson, Punjab State Social Welfare Board and another Vs. Shakuntla Devi and others) of the even date.
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