Supreme Court - Daily Orders
Jagdish Chander vs Govt,. Of Nct Of Delhi on 29 September, 2015
Bench: Vikramajit Sen, Abhay Manohar Sapre
CHAMBER MATTER SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 2981/2015 In SLP(C) No. 7152/2015
JAGDISH CHANDER Petitioner(s)
VERSUS
GOVT. OF NCT OF DELHI & ORS Respondent(s)
(with appln. (s) for c/delay in filing review petition and office
report)
Date : 29/09/2015 This petition was circulated today.
CORAM :
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
By Circulation
UPON perusing papers the Court made the following
O R D E R
Delay condoned.
The Review Petition is dismissed in terms of the signed order.
(NEELAM GULATI) (SAROJ SAINI) COURT MASTER COURT MASTER (Signed order is placed on the file) Signature Not Verified Digitally signed by Usha Rani Bhardwaj Date: 2015.09.30 16:05:55 IST Reason: IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION REVIEW PETITION (C) No.2981 OF 2015 IN SPECIAL LEAVE PETITION (C) NO. 7152 of 2015 JAGDISH CHANDER Petitioner(s) VERSUS GOVT. OF NCT OF DELHI & ORS. Respondent(s) O R D E R Delay condoned.
We have carefully gone through the Review Petition and the connected papers. We find no merit in the Review Petition and the same is accordingly dismissed.
......................J. (VIKRAMAJIT SEN) .....................J. (ABHAY MANOHAR SAPRE) NEW DELHI, SEPTEMBER 29, 2015.