Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 4 in The Punjab Maternity Benefit Rules, 1967 4. Form of Notice under section 4. [Sections 6(1) and 28(2)(k)] - The written notice referred to in section 6 shall be in Form 'B'.
