Rajasthan High Court - Jodhpur
The Municipal Council, Mount Abu vs Muslim Okaf Committee, Mount Abu on 23 July, 2020
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 7757/2019
The Municipal Council, Mount Abu
----Petitioner
Versus
Muslim Okaf Committee, Mount Abu
----Respondent
For Petitioner(s) : Dr. Pratishtha Dave
For Respondent(s) : -----
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 23/07/2020 In wake of onslaught of COVID-19, abundant caution is being taken while hearing the matters in Court.
Issue notice to the respondents, returnable within two weeks.
(DR.PUSHPENDRA SINGH BHATI), J. 41-Zeeshan/-
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