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Rajasthan High Court - Jodhpur

The Municipal Council, Mount Abu vs Muslim Okaf Committee, Mount Abu on 23 July, 2020

Author: Pushpendra Singh Bhati

Bench: Pushpendra Singh Bhati

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                            JODHPUR

                                                   S.B. Civil Writ Petition No. 7757/2019

                                   The Municipal Council, Mount Abu
                                                                                                     ----Petitioner
                                                                      Versus
                                   Muslim Okaf Committee, Mount Abu
                                                                                                   ----Respondent


                                   For Petitioner(s)        :     Dr. Pratishtha Dave
                                   For Respondent(s)        :     -----



                                         HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

Order 23/07/2020 In wake of onslaught of COVID-19, abundant caution is being taken while hearing the matters in Court.

Issue notice to the respondents, returnable within two weeks.

(DR.PUSHPENDRA SINGH BHATI), J. 41-Zeeshan/-

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