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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(2)(i) in Rajasthan Highways Act, 1995

(i)to place a temporary encroachment on or along any highway in front of any building owned by him or to make a temporary structure over-hanging the highway, or