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[Cites 0, Cited by 0] [Section 372] [Entire Act]

State of West Bengal - Subsection

Section 372(b) in The Calcutta Municipal Corporation Act, 1980

(b)any stall, chair, bench, box, ladder, bale, board or shelf, or any other thing whatsoever placed, deposited, projected, attached, or suspended in, upon, from or to any place in contravention of the provisions of this Act;