Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 16 in THE RAJASTHAN MADARSA BOARD ACT, 2020

16. District Level Office.- Subject to the control and supervision of the Board, the

office of the District Minority Welfare Officer, under the Department of Minority affairs,shall also function as the district level office for the purpose of implementing schemes andprograms of the Board and to inspect and monitor Madarsas on behalf of the Board.