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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(1)(a) in Tamil Nadu Recognised Private Schools (Regulation) Rules, 1974

(a)There is need for the opening of a new school or to upgrade an existing school or to open higher standard or additional section in an existing school;