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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 10(1) in Jammu and Kashmir Compensatory Afforestation Fund Rules, 2018

(1)The governing body of the State Authority shall-i lay down the broad policy framework for the functioning of the State Authority ;ii. review the working of the State Authority from time to time.