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Gauhati High Court

Mantu Talukdar vs The State Bank Of India And Anr on 28 July, 2025

Author: Sanjay Kumar Medhi

Bench: Sanjay Kumar Medhi

                                                                           Page No.# 1/3

GAHC010064532024




                                                                    undefined

                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : I.A.(Civil)/984/2024

            MANTU TALUKDAR
            S/O. SRI KHARGESWAR TALUKDAR, VILL. KARARA, MAJ CHUBA, P.O.
            KARARA, P.S. BAIHATA CHARIALI, DIST. KAMRUP, PIN-781382, ASSAM.



            VERSUS

            THE STATE BANK OF INDIA and ANR.
            REP. BY ITS MANAGER RETAIL ASSETS CENTRAL PROCESSING CENTRE
            RACPC, SILPUKHURI, GHY-03.

            2:THE S.B.I.

             WEST GUWAHATI BRANCH
             STRESSED ASSETS RECOVERY BRANCH SARB
             BAMUNIMAIDAM
             GHY-781021

Advocate for the Petitioner   : G UDDIN, MR A K AZAD,P ADHIKARI

Advocate for the Respondent : ,




             Linked Case : WP(C)/5578/2015

            MANTU TALUKDAR
            S/O. SRI KHARGESWAR TALUKDAR
            VILL. KARARA
            MAJ CHUBA
            P.O. KARARA
                                                                 Page No.# 2/3

P.S. BAIHATA CHARIALI
DIST. KAMRUP
PIN-781382
ASSAM.


VERSUS

THE STATE BANK OF INDIA and ANR.
REP. BY ITS MANAGER RETAIL ASSETS CENTRAL PROCESSING CENTRE
RACPC
SILPUKHURI
GHY-03.

2:THE S.B.I.

WEST GUWAHATI BRANCH
STRESSED ASSETS RECOVERY BRANCH SARB
BAMUNIMAIDAM
GHY-781021.
------------
Advocate for : MR.R DHAR
Advocate for : appearing for THE STATE BANK OF INDIA and ANR.



Linked Case : MC/22/2024

MANTU TALUKDAR
S/O SRI KHARGESWAR TALUKDAR
VILL. KARARA
MAJ CHUBA
P.O. KARARA
P.S. BAIHATA CHARIALI
DIST. KAMRUP
PIN-781382
ASSAM.


VERSUS

THE STATE BANK OF INDIA and ANR.
REP. BY ITS MANAGER RETAIL ASSETS CENTRAL PROCESSING CENTRE
RACPC
SILPUKHURI
GHY-03.

2:THE S.B.I.
                                                                            Page No.# 3/3


           WEST GUWAHATI BRANCH
           STRESSED ASSETS RECOVERY BRANCH SARB
           BAMUNIMAIDAM
           GHY-781021.
           ------------
           Advocate for : G UDDIN
           Advocate for : appearing for THE STATE BANK OF INDIA and ANR.



                                 BEFORE
                HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

                                       ORDER

28.07.2025 On a request made on behalf of the applicant, the matter is adjourned to be listed after 2 (two) weeks.

JUDGE Comparing Assistant