Gauhati High Court
Mantu Talukdar vs The State Bank Of India And Anr on 28 July, 2025
Author: Sanjay Kumar Medhi
Bench: Sanjay Kumar Medhi
Page No.# 1/3
GAHC010064532024
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/984/2024
MANTU TALUKDAR
S/O. SRI KHARGESWAR TALUKDAR, VILL. KARARA, MAJ CHUBA, P.O.
KARARA, P.S. BAIHATA CHARIALI, DIST. KAMRUP, PIN-781382, ASSAM.
VERSUS
THE STATE BANK OF INDIA and ANR.
REP. BY ITS MANAGER RETAIL ASSETS CENTRAL PROCESSING CENTRE
RACPC, SILPUKHURI, GHY-03.
2:THE S.B.I.
WEST GUWAHATI BRANCH
STRESSED ASSETS RECOVERY BRANCH SARB
BAMUNIMAIDAM
GHY-781021
Advocate for the Petitioner : G UDDIN, MR A K AZAD,P ADHIKARI
Advocate for the Respondent : ,
Linked Case : WP(C)/5578/2015
MANTU TALUKDAR
S/O. SRI KHARGESWAR TALUKDAR
VILL. KARARA
MAJ CHUBA
P.O. KARARA
Page No.# 2/3
P.S. BAIHATA CHARIALI
DIST. KAMRUP
PIN-781382
ASSAM.
VERSUS
THE STATE BANK OF INDIA and ANR.
REP. BY ITS MANAGER RETAIL ASSETS CENTRAL PROCESSING CENTRE
RACPC
SILPUKHURI
GHY-03.
2:THE S.B.I.
WEST GUWAHATI BRANCH
STRESSED ASSETS RECOVERY BRANCH SARB
BAMUNIMAIDAM
GHY-781021.
------------
Advocate for : MR.R DHAR
Advocate for : appearing for THE STATE BANK OF INDIA and ANR.
Linked Case : MC/22/2024
MANTU TALUKDAR
S/O SRI KHARGESWAR TALUKDAR
VILL. KARARA
MAJ CHUBA
P.O. KARARA
P.S. BAIHATA CHARIALI
DIST. KAMRUP
PIN-781382
ASSAM.
VERSUS
THE STATE BANK OF INDIA and ANR.
REP. BY ITS MANAGER RETAIL ASSETS CENTRAL PROCESSING CENTRE
RACPC
SILPUKHURI
GHY-03.
2:THE S.B.I.
Page No.# 3/3
WEST GUWAHATI BRANCH
STRESSED ASSETS RECOVERY BRANCH SARB
BAMUNIMAIDAM
GHY-781021.
------------
Advocate for : G UDDIN
Advocate for : appearing for THE STATE BANK OF INDIA and ANR.
BEFORE
HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI
ORDER
28.07.2025 On a request made on behalf of the applicant, the matter is adjourned to be listed after 2 (two) weeks.
JUDGE Comparing Assistant