Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(15) in Orissa Minor Minerals Concession Rules, 2004

(15)The licensee shall carry out the prospecting operations in accordance with the scheme of prospecting submitted or with such modifications as directed by the Director or any officer authorized by him in this behalf.