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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Telangana - Subsection

Section 30(xiv) in Kaloji Narayana Rao University of Health Sciences Act, 1986

(xiv)the conditions for residence of students of the University in the halls and hostels maintained by the University and the levy of fees and other charges for such residence;