Supreme Court - Daily Orders
Committee Of Creditors Of Essar Steel ... vs Satish Kumar Gupta on 24 October, 2019
Bench: Rohinton Fali Nariman, Surya Kant, V. Ramasubramanian
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ITEM NO.1 COURT NO.5 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s). 24417/2019
(Arising out of impugned final judgment and order dated 04-07-2019
in CAAT No. 257/2019 04-07-2019 in CAAT No. 265/2019 passed by the
National Company Law Appellate Tribunal)
COMMITTEE OF CREDITORS OF ESSAR STEEL INDIA LIMITED
THROUGH AUTHORISED SIGNATORY Appellant(s)
VERSUS
SATISH KUMAR GUPTA & ORS. Respondent(s)
IA No. 102639/2019 – EX-PARTE STAY
IA No. 115271/2019 – INTERVENTION/IMPLEADMENT
IA No. 114274/2019 – INTERVENTION/IMPLEADMENT
IA No. 103348/2019 – PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 102638/2019 – PERMISSION TO FILE APPEAL
WITH
C.A. Nos. 5634-5635/2019 (XVII)
IA No. 104346/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/
FACTS/ANNEXURES)
C.A. Nos. 5636-5637/2019 (XVII)
IA No. 104427/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/
FACTS/ANNEXURES)
C.A. Nos. 5716-5719/2019 (XVII)
C.A. No. 5996/2019 (XVII)
IA No. 113527/2019 - EX-PARTE STAY
C.A. No. 6266/2019 (XVII)
C.A. No. 6269/2019 (XVII)
W.P.(C) No. 1055/2019 (PIL-W)
W.P.(C) No. 1064/2019 (X)
Signature Not Verified
W.P.(C) No. 1049/2019 (X)
Digitally signed by R
NATARAJAN
Date: 2019.10.26
(IA No.122919/2019-APPROPRIATE ORDERS/DIRECTIONS)
13:03:19 IST
Reason:
(IA No.136334/2019-APPROPRIATE ORDERS/DIRECTIONS)
(IA No.123151/2019-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES)
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W.P.(C) No. 1050/2019 (X)
(IA No.123070/2019-APPROPRIATE ORDERS/DIRECTIONS)
W.P.(C) No. 1057/2019 (X)
W.P.(C) No. 1058/2019 (X)
W.P.(C) No. 1061/2019 (X)
(IA No.124056/2019-STAY APPLICATION)
W.P.(C) No. 1060/2019 (X)
(IA No.124035/2019-EX-PARTE STAY)
W.P.(C) No. 1056/2019 (X)
(IA No.123830/2019-STAY APPLICATION)
C.A. No. 6409/2019 (XVII)
(IA No.124393/2019-STAY APPLICATION)
W.P.(C) No. 1063/2019 (X)
(IA No.124764/2019-EX-PARTE STAY)
C.A. Nos. 6433-6434/2019 (XVII)
(IA No. 125004/2019 – EX-PARTE STAY)
W.P.(C) No. 1066/2019 (X)
(IA No.124997/2019-STAY APPLICATION)
W.P.(C) No. 1087/2019 (X)
(IA No. 127664/2019 - EX-PARTE STAY)
W.P.(C) No. 1110/2019 (X)
IA No. 131336/2019 - APPROPRIATE ORDERS/DIRECTIONS
W.P.(C) No. 1113/2019 (X)
IA No. 131579/2019 - APPROPRIATE ORDERS/DIRECTIONS
W.P.(C) No. 1121/2019 (X)
IA No. 132853/2019 - APPROPRIATE ORDERS/DIRECTIONS
(IA No.133523/2019-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES)
Diary No. 31409/2019 (XVII)
FOR ADMISSION AND IA No. 161975/2019 – CONDONATION OF DELAY IN
REFILING/CURING THE DEFECTS
C.A. No. 7266/2019
FOR ADMISSION
C.A. No. 7260/2019
FOR ADMISSION
W.P.(C) No. 1246/2019 (X)
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Diary No. 36838/2019 (XVII)
IA No. 162364/2019 – EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
AND IA NO. 162360/2019 – CONDONATION OF DELAY IN FILING APPEAL
W.P.(C) No. 1296/2019 (X)
FOR ADMISSION AND IA NO. 162279/2019 – STAY APPLICATION
Date : 24-10-2019 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Parties: Mr. K.K.Venugopal, Attorney General for India
Ms. Madhavi Divan, ASG
Ms. Chinmayee Chandra, Adv.
Mr. Arvind Kr. Sharma, AOR
Mr. P.K. Jani, AAG
Mr. Aniruddha P. Mayee, AOR
Mr. A.R. Rajarajan, Adv.
Mr. Sanjeev Kr. Choudhary, Adv.
Mr. Rakesh Dwivedi, Sr. Adv.
Mr. Sapan Gupta, Adv.
Mr. Manu Nair, Adv.
Ms. Misha, Adv.
Mr. Siddhant Kant, Adv.
Ms. Mrida Lakhmani, Adv.
Ms. Jasveen Kaur, Adv.
Ms. Moushmi Mehta, Adv.
Ms. Moulshree Shukla, Adv.
Mr. Ekalavya Dwivedi, Adv.
Mr. S. S. Shroff, AOR
Mr. Gopal Subramanium, Sr. Adv.
Ms. Anannya Ghosh, AOR
Mr. Hitesh Malik, Adv.
Mr. Pawan Bhushan, Adv.
Mr. Dushyant Manocha, Adv.
Mr. Hitesh Saini, Adv.
Ms. Ujjwala P., Adv.
Mr. Shyam Divan, Sr. Adv.
Ms. Anindita Mitra, AOR
Mr. Harish N. Salve, Sr. Adv.
Mr. Neeraj Kishan Kaul, Sr. Adv.
Ms. Ruby Singh Ahuja, Adv.
Mr. Sudhir Sharma, Adv.
Mr. Vishal Gehrana, Adv.
Mr. Anupam Prakash, Adv.
Mr. Utkarsh Maria, Adv.
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Mr. Abhishek Swaroop, Adv.
Ms. Misha Chandna, Adv.
Mr. Deepak Joshi, Adv.
Mr. Avishkar Singhvi, Adv.
Mr. Amit Bhandari, Adv.
Mr. Naman Bagga, Adv.
For M/s. Karanjawala & Co., AOR
Mr. Salman Khurshid, Sr. Adv.
Mr. Parag Tripathi, Sr. Adv.
Mr. Dhruv Malik, Adv.
Mr. Ashish Mukhi, Adv.
Mr. Kamlendra Singh, Adv.
Mr. Laltaksh Joshi, Adv.
Ms. Madhurima Sarangi, Adv.
Mr. Zafar Khurshid, Adv.
Mr. Vikram Aditya Singh, Adv.
Ms. Mitali Chauhan, Adv.
For M/s. Juris Corp., AOR
Mr. Nikhil Nayyar, Sr. Adv.
Mr. Ashu Kansal, Adv.
Ms. Stuti Vats, Adv.
Ms. Sneha Kohli, Adv.
Ms. Niharika Ahluwalia, AOR
Mr. Nikhil Nayyar, Sr. Adv.
Mr. Alok Dhir, Adv.
Ms. Varsha Banerjee, Adv.
Mr. Ashu Kansal, Adv.
Ms. Stuti Vats, Adv.
Mr. T. V. S. Raghavendra Sreyas, AOR
Mr. Harin P. Raval, Sr. Adv.
Mr. Nipun Saxena, Adv.
Ms. Sukanya Singh, Adv.
Mrs. Shally Bhasin, AOR
Mr. Shubham Kulshreshtha, Adv.
Mr. Kartikey Kanojiya, Adv.
Mr. M.G. Ramachandran, Sr. Adv.
Mrs. Hemantika Wahi, AOR
Ms. Ranjitha Ramachandran, Adv.
Ms. Jesal Wahi, Adv.
Ms. Puja Singh, Adv.
Mr. C.U. Singh, Sr. Adv.
Mr. Ranjit Kumar, Sr. Adv.
Mr. Anand Varma, AOR
Dhairya Madan, Adv.
Mr. Shwetank Singh, Adv.
Ms. Vanshika Singh, Adv.
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Mr. Arvind Kumar Gupta, Adv.
Ms. Purti Marwaha Gupta, Adv.
Ms. Twisha, Adv.
Ms. V.S. Lakshmi, Adv.
Mr. A. Venayagam Balan, AOR
Mr. Vikas Mehta, AOR
Mr. Vasanth Bharani, Adv.
Mr. Adith Nair, Adv.
Mr. Arjun Asthana, Adv.
Ms. Shivani Kachwaha, Adv.
Ms. S. Ghosh, Adv.
Ms. Ujjaini Chatterjee, Adv.
Mr. Sidhartha Sharma, Adv.
Ms. Anshula Vijay Kumar Grover, AOR
Mr. Dhaval Mehrotra, Adv.
Mr. Sudhanshu Sikka, Adv.
For M/s. K Ashar & Co., AOR
Zainab Bharmal, Adv.
Kristy Baptist, Adv.
Mr. E. C. Agrawala, AOR
Mr. Kapil Sibal, Sr. Adv.
Mr. Arvind Datar, Sr. Adv.
Mr. Sandeep Singhi, Adv.
Mr. Gaurav Mathur, Adv.
Ms. Anushree Prashit Kapadia, AOR
Mr. Abhishek Shah, Adv.
Mr. Sudarsh Menon, AOR
Mr. Samarendra B., Adv.
Mr. Ram Gupta, Adv.
Ms. Neha Naik, Adv.
Mr. P. S. Sudheer, AOR
Mr. Rishi Maheshwari, Adv.
Ms. Anne Mathew, Adv.
Mr. Bharat Sood, Adv.
Ms. Shruti Jose, Adv.
Mr. Ramji Srinivasan, Sr. Adv.
Mr. Dhananjay Kumar, Adv.
Mr. Raunak Dhillon, Adv.
Ms. Ananya Dhar Choudhury, Adv.
Ms. Ishmeet Kaur, Adv.
Ms. Sylona Mohapatra, Adv.
For M/s. Cyril Amarchand Mangaldas, AOR
Soumya Dutta, AOR
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Mr. Pradeep Misra, AOR
Mr. Manoj Kumar Sharma, Adv.
Mr. Daleep Dhyani, Adv.
Mr. Suraj Singh, Adv.
Ms. Pallavi Pratap, Adv.
Ms. Neema, Adv.
For M/s Pratap and Co., AOR
Mr. Rajat Navet, Adv.
Mr. Manish K. Bishnoi, AOR
Ms. Mehak Bakshi, Adv.
Mr. Ajay Bhargava, Adv.
Mrs. Vanita Bhargava, Adv.
Mrs. Wamika Trehan, Adv.
Ms. Vansha Sethi Suneja, Adv.
Mr. Gaurav Juneja, Adv.
Mr. Aditya Ganju, Adv.
Ms. Priyanka Malhotra, Adv.
For Khaitan & Co., AOR
Mr. Nakul Diwan, Sr. Adv.
Ms. Garima Bajaj, AOR
Mr. Tushar Mehta, SG
Mr. Satendra K. Rai, Adv.
Mr. Chandra Prakash, AOR
Mr. Ramji Srinivasan, Sr. Adv.
Mr. Akshay Girish Ringe, AOR
Ms. Megha Mukerjee, Adv.
M/s. D.S.K. Legal, AOR
Mr. Vipin Kumar Jai, AOR
UPON hearing the counsel the Court made the following
O R D E R
Heard the arguments of Mr. Harish Salve, Mr. N.K. Kaul, Mr. Ramji Srinivasan, Mr. Salman Khurshid, Mr. Parag Tripathi, Mr. Gopal Subramanium, Mr. Shyam Divan, Mr. Rakesh Dwivedi, Mr. Arvind Datar, Mr. Kapil Sibal, learned Senior Counsels, Mr. Vikas Mehta, learned counsel and Ms. Madhavi Divan, learned ASG appearing for the respective parties. 7
Hearing Concluded.
Judgment reserved.
Liberty is granted to learned counsel appearing for the parties to file Written submissions, if any, by Monday, the 4th November, 2019.
I.A. No. /2019 in C.A. No. 5716-5719/2019:
Mr. Harish Salve, learned Senior Counsel mentions that an I.A. will be filed regarding the application from mining auctions.
The I.A., if filed within a period of one week from today, may be listed in the usual course.
(R. NATARAJAN) (NISHA TRIPATHI) COURT MASTER (SH) BRANCH OFFICER