Section 49 in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975
49. Information, returns, etc. to be provided by Board.
(1)The Board shall furnish to the Government such reports, returns and statements as may be required by the Government and such further information relating to any matters connected with its work as the Government may call for.(2)The Government may, after considering any such report, return, statements or information furnished, give such directions consistent with this Act as may be necessary and the Board shall comply with such directions.
