Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(2)(a) in Tamil Nadu Prohibition (Revival of Operation and Amendment) Act, 1974

(a)anything done or any offence committed, or any fine or penalty incurred or any proceedings begun before the repeal of the said Act; or