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[Cites 0, Cited by 0] [Section 88] [Entire Act]

State of Goa - Subsection

Section 88(a) in The Goa Panchayat Raj Act, 1994

(a)bathes in or defiles, the water in any place set apart for drinking purposes by the Panchayat, or, in the case of private property, by the owner thereof; or