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Andhra Pradesh High Court - Amravati

Mms Steel And Power Pvt Ltd vs Union Of India on 6 September, 2023

HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI MAIN CASE No: W.P.No.18774 of 2023 PROCEEDING SHEET Sl. OFFICE DATE ORDER No. NOTE.

06.09.2023 RC,J No representation for the petitioner(s). Post on 27.09.2023 for filing counter.

________ RC, J BRS