Andhra Pradesh High Court - Amravati
Mms Steel And Power Pvt Ltd vs Union Of India on 6 September, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI MAIN CASE No: W.P.No.18774 of 2023 PROCEEDING SHEET Sl. OFFICE DATE ORDER No. NOTE.
06.09.2023 RC,J No representation for the petitioner(s). Post on 27.09.2023 for filing counter.
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