Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Punjab-Haryana High Court

M/S Tricolite Electrical Industries ... vs Saravnthi Infratech Private Limited on 30 November, 2018

Author: Rajan Gupta

Bench: Rajan Gupta

            IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH

                                         C.P. No. 119 of 2014 (O&M)
                                         Date of decision: 30.11.2018

Tricolite Electrical Industries Ltd.
                                                    .........Petitioner

                                       Versus
Saravnthi Infratech Pvt. Ltd.
                                                    .........Respondent

Coram:              Hon'ble Mr. Justice Rajan Gupta

Present:            None for the petitioner.

                    Mr. Deepam Raghav, Advocate for
                    Mr. Sachit Kumar Sahijpal, Advocate
                    for the respondent


RAJAN GUPTA, J. (Oral)

In view of order passed in C.P.No.7 of 2014, this petition has been rendered infructuous.

Disposed of accordingly.

[RAJAN GUPTA] JUDGE November 30, 2018. 'Rajpal' 1 of 1 ::: Downloaded on - 07-01-2019 05:48:00 :::