Punjab-Haryana High Court
M/S Tricolite Electrical Industries ... vs Saravnthi Infratech Private Limited on 30 November, 2018
Author: Rajan Gupta
Bench: Rajan Gupta
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
C.P. No. 119 of 2014 (O&M)
Date of decision: 30.11.2018
Tricolite Electrical Industries Ltd.
.........Petitioner
Versus
Saravnthi Infratech Pvt. Ltd.
.........Respondent
Coram: Hon'ble Mr. Justice Rajan Gupta
Present: None for the petitioner.
Mr. Deepam Raghav, Advocate for
Mr. Sachit Kumar Sahijpal, Advocate
for the respondent
RAJAN GUPTA, J. (Oral)
In view of order passed in C.P.No.7 of 2014, this petition has been rendered infructuous.
Disposed of accordingly.
[RAJAN GUPTA] JUDGE November 30, 2018. 'Rajpal' 1 of 1 ::: Downloaded on - 07-01-2019 05:48:00 :::