Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Spring Travels Pvt Ltd vs Pnb Housing Finance Ltd & Anr on 17 October, 2023

Author: Purushaindra Kumar Kaurav

Bench: Purushaindra Kumar Kaurav

                                    $~30
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 5383/2023
                                                SPRING TRAVELS PVT LTD                                                           ..... Petitioner
                                                                                      Through:                 Mr. Anand Mishra and Mr. C.P.
                                                                                                               Tomar, Advocates.
                                                                                      versus

                                                PNB HOUSING FINANCE LTD & ANR.                                                   ..... Respondents
                                                                                      Through:                 Ms. Ridhi Pahuja, Advocate for R-1.
                                    CORAM:
                                    HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
                                                                                      ORDER

% 17.10.2023 CM APPL. 21075/2023 (for exemption) Allowed, subject to all just exceptions. The application is disposed of.

W.P.(C) 5383/2023

1. Learned counsel appearing on behalf of the petitioner is granted liberty to file additional documents, if any.

2. Learned counsel appearing on behalf of respondent no.1 prays for two weeks time to file the counter-affidavit.

3. Let the same be done before the next date of hearing.

4. List on 07.02.2024.

PURUSHAINDRA KUMAR KAURAV, J OCTOBER 17, 2023/p/rs Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/10/2023 at 23:41:51