Delhi High Court - Orders
Spring Travels Pvt Ltd vs Pnb Housing Finance Ltd & Anr on 17 October, 2023
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5383/2023
SPRING TRAVELS PVT LTD ..... Petitioner
Through: Mr. Anand Mishra and Mr. C.P.
Tomar, Advocates.
versus
PNB HOUSING FINANCE LTD & ANR. ..... Respondents
Through: Ms. Ridhi Pahuja, Advocate for R-1.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 17.10.2023 CM APPL. 21075/2023 (for exemption) Allowed, subject to all just exceptions. The application is disposed of.
W.P.(C) 5383/2023
1. Learned counsel appearing on behalf of the petitioner is granted liberty to file additional documents, if any.
2. Learned counsel appearing on behalf of respondent no.1 prays for two weeks time to file the counter-affidavit.
3. Let the same be done before the next date of hearing.
4. List on 07.02.2024.
PURUSHAINDRA KUMAR KAURAV, J OCTOBER 17, 2023/p/rs Click here to check corrigendum, if any This is a digitally signed order.
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