Supreme Court - Daily Orders
State Of M.P vs Brij Bhushan Sharma on 24 April, 2015
Bench: M.Y. Eqbal, Amitava Roy
ITEM NO.27 COURT NO.10 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) NO....../2015
CC No.7091/2015
(Arising out of impugned final judgment and order dated 16/10/2014
in RP No.367/2014 passed by the High Court Of M.P At Gwalior)
STATE OF M.P AND ORS. Petitioner(s)
VERSUS
BRIJ BHUSHAN SHARMA Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date : 24/04/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr. Naveen Sharma, Adv.
Mr. Mishra Saurabh,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(Sanjay Kumar-II) (Indu Pokhriyal) Court Master Court Master Signature Not Verified Digitally signed by Sanjay Kumar Date: 2015.04.24 16:27:23 IST Reason: