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Union of India - Section

Section 28 in The Central Electricity Regulatory Commission (Terms And Conditions For Tariff Determination From Renewable Energy Sources) Regulations, 2009

28. Capital Cost

.-(1) The normative capital cost for small hydro projects during first year of Control Period (FY 2009-10) shall be as follows:-
Region Project Size Capital Cost(Rs Lakh/MW)
Himanchal Pradesh, Uttarkhand and North Eastern States Below 5 MW5 MW to 25 MW 700630
Other States Below 5 MW5 MW to 25 MW 550500
(2)The capital cost for subsequent years shall be determined on the basis of indexation formula as outlined under regulation 29"> (2) The capital cost for subsequent years shall be determined on the basis of indexation formula as outlined under regulation 29.