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State of Maharashtra - Section

Section 79 in The Maharashtra Village Panchayats Act, 1959

79. [ Securing [or continuing] [Entry 79 was added by G. N., R. D. D. No. VPS, 1266/1737-E, dated 20th February, 1969.] postal facilities of experimental post offices in the village by providing for payment of non-refundable contribution to the Posts and Telegraphs Department, wherever necessary.]