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[Cites 0, Cited by 0] [Section 16A(7)] [Section 16A] [Entire Act]

Union of India - Subsection

Section 16A(7)(i) in Maintenance of Internal Security Act, 1971

(i)Section 3 shall apply subject to the modification that for sub-sections (3) and (4) thereof, the following [* * *] [Omitted by Act 14 of 1976, S. 4 (w.e.f. 29-6-1975).] shall be substituted, namely:-