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Union of India - Section

Section 68 in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

68. Hooks for bales, etc .-When the working space in a hold is confined to the square of the hatch, hooks shall not be made fast in the bands or fastenings of bales of cotton, wool, cork, gunny bags, or other similar goods, nor shall hooks be used for raising or lowering a barrel when owing to the construction or condition of the barrel or of the hooks, their use is likely to be unsafe.