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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Odisha - Subsection

Section 39(3) in The Orissa Co-operative Societies Rules, 1965

(3)Every Society shall furnish to financing bank or any other Society of which, it is a member, such reports, statements, returns and information as the financing bank or the Society of which it is a member may require.