Himachal Pradesh High Court
Rattani Devi vs . Mahant Ram And Ors. on 14 July, 2025
Rattani Devi Vs. Mahant Ram and Ors.
RSA No.36 of 2013 .
14.07.2025 Present: Ms. Megha Sharma, Proxy Counsel, for the appellant.
Ms. Sugandh Verma, Proxy Counsel, for the respondents, except respondent No.1, who is stated to have expired.
Let consequential steps for bringing on record the legal of deceased respondent No.1, be taken within four weeks. List thereafter.
(Bipin C. Negi) Judge 14th July, 2025 (Gaurav Rawat) ::: Downloaded on - 14/07/2025 21:25:02 :::CIS