Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 83 in Assam Prisons Act, 2013 83. Medical certificate prior to transfer. (1)All inmates, prior to their transfer from a prison, shall be examined by the Medical Officer.(2)No inmate shall be transferred from a prison unless the Medical officer certifies that the inmate is fit to undertake the journey.
