Himachal Pradesh High Court
Ramesh Kumar & Ors. vs . Dr. Y.S. Parmar University & Ors. on 7 March, 2022
Bench: Sabina, Satyen Vaidya
Ramesh Kumar & ors. vs. Dr. Y.S. Parmar University & Ors.
.
CWP No.442 of 2022.
07.03.2022 Present: Mr. Aditya Thakur, Advocate, for the petitioners.
Mr. Avinash Jaryal, Advocate for respondent No.1.
Mr. Ranjan Sharma, Additional Advocate General, for respondents No.2 and 3.
Notice.
toMr. Avinash Jaryal, Advocate accepts notice on behalf of respondent No.1, Mr. Ranjan Sharma, learned Additional Advocate General on behalf of respondents No.2 and 3 and seek time to file reply.
List again on 31st May, 2022.
(Sabina) Judge (Satyen Vaidya) Judge March 07, 2022 (ps/vh) ::: Downloaded on - 07/03/2022 20:15:03 :::CIS