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State of Uttar Pradesh - Section

Section 23 in The U.P. Directorate of Education Internal Audit Organisation Service Rules, 1993

23. Criteria for crossing efficiency bar.

- No person shall be allowed to cross-
(i)the first efficiency bar unless his work and conduct are found to be satisfactory and his integrity is certified, and
(ii)the second efficiency bar unless he has worked diligently and to the best of his ability, his work and conduct are found to be satisfactory and his integrity is certified.