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Union of India - Section

Section 7 in The Chennai Metro Railway (Carriage and Ticket) Rules, 2014

7. Diseases declared to be infectious and contagious.

- No person suffering from any infectious or contagious diseases including the following, shall travel by the metro railway, namely :-
(a)Cerebra-Spinal meningitis;
(b)chicken-pox;
(c)cholera;
(d)diphtheria;
(e)measles;
(f)mumps;
(g)scarlet fever;
(h)typhus fever;
(i)typhoid fever;
(j)whooping cough; and
(k)any other disease declared as contagious and highly infectious by Central or State Government.
[***] [Omitted 'Provided that a closed (non-infective) leprosy patient carrying a certificate from a registered medical practitioner certifying him to be non-infective may travel by the metro railway' by Notification No. G.S.R. 839(E), dated 6.9.2018 (w.e.f. 28.10.2014).].