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[Cites 0, Cited by 0] [Section 141(5)] [Section 141] [Entire Act]

Union of India - Subsection

Section 141(5)(ii) in Code on Social Security, 2020

(ii)such other sources as may be prescribed by the State Government, and the fund shall be administered and expended for the welfare of the unorganised workers in such manner as may be prescribed by the State Government.