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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(e) in Rajasthan Land Revenue (Allotment of Land in Saline Area) Rules, 2007

(e)"Co-operative Society" means the Co-operative Society registered under the Rajasthan Co-operative Societies Act, 2001 (Act No. 16 of 2001);