Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3A] [Entire Act] State of Rajasthan - Subsection Section 3A(2) in Rajasthan Legislative Assembly Members (Travelling & Daily Allowances) Rules, 1964 (2)Second advance cannot be made to a member under this rule unless an account had been given of the first advance.
