Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] State of Maharashtra - Section Section 11 in Maharashtra Local Authority Members' Disqualification Act, 1986 11. Amendment of certain enactments. The enactments specified in the second column of the Schedule are hereby amended the manner and to the extend specified in the third column thereof.
