Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68T] [Entire Act] Union of India - Subsection Section 68T(d) in The Narcotic Drugs And Psychotropic Substances Act, 1985 (d)officers of the Income-tax Department;
