Section 58(2)(a) in Kanyashree University Act, 2018

[Cites 0, Cited by 0] [Section 58(2)] [Section 58] [Entire Act]

(a)the Governing Board may delegate any of its powers or duties, conferred or imposed by or under this Act, to-

(i)the Vice-Chancellor,

(ii)a committee constituted from among its own members, or

(iii)a committee appointed in accordance with the Statutes;

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