413. Remuneration to a Special Amin in certain cases.
- When the remuneration payable to Special Amin in cases of attachment is less than the prescribed process-fees in respect of the services of the officer making an attachment or in cases of sales is less than the prescribed process-fee payable by way of poundage, the process-fee payable in court fee stamps shall be the full amount chargeable under the rule less the amount payable to the Special Amin as his remuneration.
